Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 324 in Andhra Pradesh Municipalities Act, 1965 324. Mosquito control. - The council shall take such measures as may be necessary to prevent or eradicate the breeding of mosquitoes in any area in the municipality.
