Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(13A) in The Gujarat Value Added Tax Act, 2003

(13A)[ "HSN code" means harmonized system of nomenclature code assigned to the goods specified in the Schedules;] [This clause was inserted by Gujarat Act No.6 of 2006 Section3(4) , refer P.C. 1/1 dated 1-4-06]