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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(8) in Bihar Minor Mineral Rules, 2017

(8)Upon obtaining the environment clearance, the successful bidder shall inform the Collector and thereafter the Collector shall authorize the District Mining Officer to enter into an Agreement with the Settlee and issue the work order for commencement of the mining operation.