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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(14) in The Bombay Dentists Rules, 1951

(14)The Returning Officer shall attend for the purpose of counting the votes on such date and at such time and place as may be appointed by the Council in this behalf. Any candidate may be present in person or by an accredited representative at the counting of the votes.