Punjab-Haryana High Court
Microqual Techno Limited And Ors vs State Of Haryana And Anr on 11 September, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-31357-2014
Date of Decision: 11.09.2014
Microqual Techno Limited and others
......Petitioners
Vs.
State of Haryana and another
.........Respondents
CORAM: HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. Tanmoy Gupta, Advocate,
for the petitioners.
*****
MAHAVIR S. CHAUHAN, J. (ORAL)
As prayed, dismissed as withdrawn with liberty to the petitioners to file a fresh petition with better particulars.
(MAHAVIR S. CHAUHAN) JUDGE September 11, 2014 nitin NITIN 2014.09.11 15:57 I attest to the accuracy and integrity of this document Chandigarh