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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Jharkhand - Subsection

Section 158(ii) in Civil Court Rules of the High Court of Judicature at Patna

(ii)the possession of an equivalent or higher qualification. This shall include the passing of the following examinations; Bachelor of Civil Engineering; Intermediate Civil Engineering; the examination for Overseers of the Public Works Department (but not that for sub-overseers); Subordinate Engineer's Examination;