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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(ii) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(ii)Fine in the case of persons on whom the imposition of fine is permissible under these rules;