Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2) in National Company Law Tribunal Rules, 2016

(2)The date of issue of the newspaper in which such notice appears shall be considered as the date of serving the public notice to all the members of the class.