Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(vi) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973 (vi)a person who has been especially excluded wholly or partly by Government from the operation of these Rules.
