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State of Uttar Pradesh - Section

Section 830 in Rules under the United Provinces Excise Act, 1910

830. Register of bonds [Form P.D. 17].

- A register of bonds, will be maintained in Form P.D. 17 and every issue in bond will on the day it is made, be entered in this register. On the receipt of intimation that the consignment has duly arrived, column 6 of the register will be filled in, and the bound, so far as the consignment is concerned, will be discharged.As soon as the entries relating to a consignment are complete, the officer-in-charge will draw a red line through them. He will thus be able to see at a glance the quantity of spirit that is in transit, and to restrict issues to the amount covered by the rule.