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State of Madhya Pradesh - Section

Section 6 in The M.P. Rajya Anusuchit Janjati Ayog Adhiniyam, 1995

6. Salaries and allowances to be paid out of grants.

- The salaries and allowances payable to the Chairperson and members and the administrative expenses including salaries, allowance and pensions payable to the Secretary, officers and other employees referred to in Section 5 shall be paid out of the grants referred to in sub-section (1) of Section 11.