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[Cites 0, Cited by 0] [Section 76B(2)] [Section 76B] [Entire Act]

State of Chattisgarh - Subsection

Section 76B(2)(iv) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(iv)be governed by such other terms and conditions including disciplinary control as the State Government may, by general or special order, determine.