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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(p) in International Institute of Information Technology (IIIT) University Act, 2013

(p)any other matter, not being inconsistent with the provisions of this Act, which, by or under this Act and the Statutes thereunder, are, or to be, or may be, provided.