Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules 10. Reservation of appointment. - The rule of reservation in General Rule 22 shall apply in the case of "direct recruitment" to the posts of Overseer and Road Inspector.
