Section 5(30) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

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State of Chattisgarh - Subsection

Section 5(30) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(30)to make provisions for :-

(a)extra-mural teaching and the activities provided for in the statutes, ordinances or regulations;

(b)physical education, National Cadet Corps and National Social Service;