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State of Madhya Pradesh - Section

Section 20 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

20. Other officers.

(1)The private university may appoint such other officers as may be necessary tor its functioning.
(2)The manner of appointment of other officers of the private university and their powers and functions shall be such as may be prescribed by the Statutes.