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Union of India - Section

Section 28 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

28. Other matters to be considered by Advisory Committee.

(1)An Advisory Committee shall, besides carrying out its statutory duties, consider and advise upon any matter concerning these rules referred to it by the Central or State Government for advice.
(2)An Advisory Committee shall also consider the budget and any matter that may be laid before it by the Chairman.