Madhya Pradesh High Court
M.P. Housing Board And Another vs Sohan Lal Chaurasiya on 1 August, 2014
1
A.R. No.11/2012
1/8/2014.
No further orders are necessary as
respondents are already served and represented
by Counsel.
List for final hearing in part 2 of the cause list in its turn as per the scheme formulated after the pleadings are complete.
(Rajendra Menon) (Alok Verma)
Judge Judge
mrs.mishra