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Madhya Pradesh High Court

M/S Parle Agro Private Ltd. vs The Commissioner Of Commercial Tax on 18 April, 2018

THE HIGH COURT OF MADHYA PRADESH VATA-11-2018 (M/S PARLE AGRO PRIVATE LTD. Vs THE COMMISSIONER OF COMMERCIAL TAX) 2 Jabalpur, Dated : 18-04-2018 Shri Mukesh Agrawal learned counsel for the appellant. On the request of the learned counsel for the appellant, list this appeal after the ensuing summer vacation.





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        (RAVI SHANKAR JHA)                             (RAJEEV KUMAR DUBEY)




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               JUDGE                                            JUDGE




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mms 2018.04.18 16:12:17 +05'30' ad M of rt ou C h ig H