Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 4 October, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-16
ORDER SHEET
AP 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 4th October, 2018.
Appearance :
Mr. Rupak Ghosh, Adv.
Mr. Sayak Chakraborty, Adv.
... for the petitioner
Mr. Sourav Kumar Mukherjee, Adv.
Mr. Somnath Roy, Adv.
... for the respondent
The Court : Heard Counsel for the respondent. Submissions will be concluded on 15th November, 2018.
(MOUSHUMI BHATTACHARYA, J.) RS