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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 4 October, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-16
                                ORDER SHEET

                                AP 641 of 2016

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                              SIKHA BASU
                                 Versus
                      BMA WEALTH CREATORS LIMITED

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 4th October, 2018.


                                                                         Appearance :
                                                               Mr. Rupak Ghosh, Adv.
                                                         Mr. Sayak Chakraborty, Adv.
                                                                   ... for the petitioner

                                                    Mr. Sourav Kumar Mukherjee, Adv.
                                                               Mr. Somnath Roy, Adv.
                                                                 ... for the respondent

The Court : Heard Counsel for the respondent. Submissions will be concluded on 15th November, 2018.

(MOUSHUMI BHATTACHARYA, J.) RS