Section 2(3) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
(3)[ "Assistant Settlement Officer" means an Assistant Settlement Officer appointed under section 5 and having jurisdiction;] [[Substituted for the following clause 3 by section 3(b) of the Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1964 (Tamil Nadu Act 33 of 1964) :-
