Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 792] [Entire Act] State of Uttar Pradesh - Subsection Section 792(5) in Rules under the United Provinces Excise Act, 1910 (5)Foreign spirit may be issued in bond to persons and places as provided in the rules governing the export and transport of foreign liquor.
