Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Rajasthan - Subsection Section 14A(a) in The Rajasthan Police Service Rules, 1954 (a)by the Commission/appointing Authority from admission to any examination or appearance at any interview held by the Commission/appointing Authority for selection of candidates, and
