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State of Uttar Pradesh - Section
Section 13 in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967
13. Whether the applicant has opted to pay the tax on the assessed quantity of sugarcane purchased ? ................(Please attach a copy of opinion exercised).
[Applicant may please carefully see relevant provisions of U.P. Sugarcane (Purchase Tax) Act, 1961, and the Rules before sending the option.]Signature of Applicant.I/We have read the provisions of the U.P. Khandsari Sugar Manufacturers Licensing Order, 1967, and understand that the licence issued to me/us will be subject to the provisions of that Order and that any breach of conditions of such licence will amount to a breach of the Order.I/We declare that to the best of my/our information and belief, the information is correct and complete.| Place........................... | .......................................... |
| Date............... | Signature of Applicant/Managing partner. |
| I. LICENCE FEE | Rs. | |
| (a) Per Power crusher | ….................................................... | 450 |
| (b) Per bel | …...................................................... | 200 |
| (c) Per power-driven centrifugal | …...................................................... | 150 |
| (d) Per hand-driven centrifugal | …....................................................... | 10 |
| II. LATE FEE | ||
| (A) For grant of licence .... | (a) For each power crusher or bel or power driven centrifugal. | Rs. 200 from 1st September to 30th September each year. |
| (b) For each hand driven centrifugal. | Rs.3 from 1st September to 30th September each year. | |
| (B) For renewal of Licence .... | (a) For each power crusher bel or power driven centrifugal. | Rs. 200 from , 1st September to 30th September and Rs. 300from 1st October to 31st October and Rs. 350 from 1st November to31st January following each year. |
| (b) Fro each hand driven centrifugal. | Rs. 3 from 1st September to 30th September, Rs. 5 from 1stOctober to 31st October and Rs. 7 from 1st November to 31stJanuary following each year. |
| Book No............... | Serial No............... |
| Session................... |