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State of Uttar Pradesh - Section

Section 13 in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967

13. Whether the applicant has opted to pay the tax on the assessed quantity of sugarcane purchased ? ................(Please attach a copy of opinion exercised).

[Applicant may please carefully see relevant provisions of U.P. Sugarcane (Purchase Tax) Act, 1961, and the Rules before sending the option.]Signature of Applicant.I/We have read the provisions of the U.P. Khandsari Sugar Manufacturers Licensing Order, 1967, and understand that the licence issued to me/us will be subject to the provisions of that Order and that any breach of conditions of such licence will amount to a breach of the Order.I/We declare that to the best of my/our information and belief, the information is correct and complete.
Place........................... ..........................................
Date............... Signature of Applicant/Managing partner.
Note- This should be submitted through Khandsari Inspector/ Khandsari Officer of the area concerned.[Schedule IV] [Substituted by Notification No. 6191-S/XVIII-1692-82, dated 18.8.1983.]
  I. LICENCE FEE Rs.
(a) Per Power crusher ….................................................... 450
(b) Per bel …...................................................... 200
(c) Per power-driven centrifugal …...................................................... 150
(d) Per hand-driven centrifugal …....................................................... 10
  II. LATE FEE
(A) For grant of licence .... (a) For each power crusher or bel or power driven centrifugal. Rs. 200 from 1st September to 30th September each year.
  (b) For each hand driven centrifugal. Rs.3 from 1st September to 30th September each year.
(B) For renewal of Licence .... (a) For each power crusher bel or power driven centrifugal. Rs. 200 from , 1st September to 30th September and Rs. 300from 1st October to 31st October and Rs. 350 from 1st November to31st January following each year.
  (b) Fro each hand driven centrifugal. Rs. 3 from 1st September to 30th September, Rs. 5 from 1stOctober to 31st October and Rs. 7 from 1st November to 31stJanuary following each year.
Form No. I[Under Clause 7(f)(iii)]
Book No............... Serial No...............
  Session...................