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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004

(4)The District Excise Officer concerned shall initial the application noting the date of receipt and cause each application to be entered in register maintained for this purpose.