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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(1)An officer or employee directly appointed to any post in the specified level of pay or promoted from one group to another shall be on probation for a period of two years.