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State of Tamilnadu - Section

Section 17 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

17. Travelling Allowance.

- The Services of the members of the Sarvodaya Panchayat shall be honorary, but they may be paid travelling allowance for the journeys performed by them in connection with the affairs of the Sarvodaya Panchayat at the following rate provided funds are allotted in the annual budget and available for disbursement:-