Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Industrial Disputes (Banking And Insurance Companies) Act, 1949 3. Amendment of section 2 of Act 14 of 1947 .-[ Repealed by the Repealing and Amending Act, 1952 (48 of 1952), section 2 and Schedule I (w.e.f. 2-8-1952).]
