Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000 2. Status of the services. - They shall be applicable to the employees of Group "C" and "D" of the Commission excepting those working on deputation.
