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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(a) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

(a)he has passed an examination conducted by any other institution of a standard which, in the opinion of the Commission justifies, has admission to the examination, or