Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 13 in Cyberabad (Metropolitan Area) Police Act, 2004 13. Repeal of Ordinance 9 of 2003. - The Cyberabad (Metropolitan Area) Police Ordinance, 2003 is hereby repealed.
