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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The Charitable Endowments (Madhya Pradesh) Rules, 1957

(2)They apply to charitable endowments the objects of which do not extend beyond the State of Madhya Pradesh or are objects, to which the executive authority of the State Government extends.