Punjab-Haryana High Court
Ashish Bhalla vs State Of Punjab And Another on 6 October, 2017
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
124
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-37546-2017 (O&M)
Date of decision: - 6.10.2017
Ashish Bhalla ......Petitioner
versus
State of Punjab and another ......Respondents
CORAM: - HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: - Mr. Himanshu Monga, Advocate for the petitioner.
ARVIND SINGH SANGWAN, J (ORAL)
Learned counsel for the petitioners seeks permission to withdraw the present petition with liberty to file fresh petition with better particulars.
Dismissed as withdrawn with liberty aforesaid.
(ARVIND SINGH SANGWAN)
6.10.2017 JUDGE
preeti
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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