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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Bhoodan and Gramdan Rules, 1972

(2)The list shall be published at a conspicuous place in the village with a notice in Form XIII slating the date by which objections may be received and the date on which enquiry will be taken up. A copy of the list with copy of the notice shall also be published in a conspicuous place in the office of the Grama Panciiayat in which the village is situate.