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[Cites 0, Cited by 0] [Section 385H] [Entire Act]

State of West Bengal - Subsection

Section 385H(20) in West Bengal Municipal Act, 1993

(20)Such final scheme shall be published by the West Bengal Valuation Board in the Official Gazette, and in two daily newspapers of which one should be in vernacular intelligible to the residents of the area concerned, and also on the website of the Board and the Industrial Township Authority. A copy of the said Scheme shall also be placed in conspicuous places in the offices of the Industrial Township Authority.