Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 15 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018 15. Time for making the Award. - The Claims Commissioner shall decide the claim and make an Award, as far as possible, within a period of 6 (six) months.
