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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(9) in Karnataka Janapada Vishwavidyalaya Act, 2011

(9)Whenever any new subject is introduced in the University or any new Department is established, the appointment of Professors, Associate Professors, Assistant Professors and Lecturers in such a subject or Department, as the case may be, shall be made under the provisions of this section.