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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(11) in Shatabdi Anna Kalash Yojana Rules, 2011

(11)If upon the enquiry, the Officer(s) is satisfied that the person(s) concerned need further supply of food grains, the Block Development Officer shall immediately direct the PDS shop owner to supply food grains for 3 (three) more weeks at the scale prescribed in these rules. Thus, to begin with the persons facing starvation shall be provided with the supply of food grains for 4 (four) weeks in the aforesaid manner and quantity.