Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 152 in Rules of the High Court of Judicature for Rajasthan, 1952

152. Substitution to operate in respect of all future proceedings in the case.

- Where the legal representative of a deceased party has been brought on the record on an application under rules 147, 148 or 149 such substitution shall operate in respect of all proceedings in the case.