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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(m) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(m)the expression "land" and the expression "person interested" shall have the meanings respectively assigned to them under Section 3 of the Land Acquisition Act, 1894 (1 of 1894).