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State of Punjab - Section

Section 821 in Punjab Jail Manual, 1996

821. Diet scales for children.

- A child admitted to jail with its mother shall receive according to age, one or other of the following allowances of food daily: -
(a)If under 12 months - 360 ml. of milk, 15 gms. of sugar.
(b)If over 12 and under 18 months - 460 ml., of milk, 120 gm. of rice, 30 gm. of dal and 7 gms. of salt.
(c)If over 18 months - 230 ml. of milk, 230 gms. of flour, 30 gms. of dal and 7 gms. of salt.
Extras when necessary shall be given as the Medical Officer may direct.