Section 62(f) in Punjab Regional and Town Planning and Development Act, 1995
(f)preservation, conservation and development of areas of natural scenery, forest, wild life, [natural resources, land-scaping, heritage site and control of development, which is either affecting the heritage site or its vicinity] [Substituted for the words 'natural resources and land-scaping' by Punjab Act No. 13 of 2003.];
