Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(20) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(20)"Market Committee" means the Agricultural produce Market Committee established under this act;