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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2)(g) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(g)such medical and other reports, records and documents are made available to the registration authority or the service recipient or his representative on demand, as may be prescribed;