Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Karnataka - Subsection

Section 86(3) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(3)It shall be the duty of the first Vice Chancellor to draft such regulations as may be necessary and submit them to the Executive Council for their approval.