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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(5) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(5)A register of Water Users' Association shall also be maintained in Form-I to Annexure-1, at the project level by the concerned Canal Officer and also at the River Basin Agency Level by the officer designated in this behalf. A list of duly constituted Water Users' Association shall also be maintained by the Maharashtra Water Resources Regulatory Authority and the Water Resources Department of the Government.