Section 3 in Tamil Nadu Inam Estates, Lease-Holds and Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1975
3.
[The amendment made by this section has already been incorporated in the principal Act, namely, the Tamil Nadu Lease-holds (Abolition and Conversion into Ryotwari) Act, 1963 (Tamil Nadu Act 27 of 1963).]
