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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in Bihar Targeted Public Distribution System (Control) Order, 2016

(c)'Fair Price Shop Owner' means a person and it includes a cooperative societies of women/cooperative societies of ex-servicemen, educated unemployed whose name a shop has been licensed to distribute essential commodities under the Targeted Public Distribution System;