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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan State Legal Services Authority Regulations, 1999

(3)The Secretary shall convene meeting of the Committee with the previous approval of the Chairman and shall also attend meetings and shall be responsible for recording of the minutes of such proceedings of the meetings separately.