Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 6 in The Provisional Collection of Taxes Act, 1931

6. [Repeal.]

Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and Sch.